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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2)(xxvi) in Rajasthan Transparency in Public Procurement Act, 2012

(xxvi)provisions relating to bid securities, performance securities, inspection of works, goods and services, modification and withdrawal of bids, and contract management;