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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(d)"APTRANSCO" means the Transmission Corporation of Andhra Pradesh Limited established by the Government of Andhra Pradesh, as envisaged under Section 13 of the Act, with the principal object of engaging in the business of procurement, transmission, distribution and supply of electricity;