Gujarat High Court
Indian Auto Lpg Coalition (Iac) vs Dhangadhra Prakruti Mandal & ... on 30 October, 2015
Author: Jayant Patel
Bench: Jayant Patel, J.B.Pardiwala
C/MCA/417/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 417 of 2014
In WRIT PETITION (PIL) NO. 47 of 2011
With
MISC. CIVIL APPLICATION NO. 418 of 2014
In
WRIT PETITION (PIL) NO. 54 of 2011
With
MISC. CIVIL APPLICATION NO. 419 of 2014
In
WRIT PETITION (PIL) NO. 47 of 2011
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INDIAN AUTO LPG COALITION (IAC)....Applicant(s)
Versus
DHANGADHRA PRAKRUTI MANDAL & 11....Opponent(s)
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Appearance:
MR MAYUR RAJGURU, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 3 - 4
M/S TRIVEDI & GUPTA, ADVOCATE for the Opponent(s) No. 6 , 9
NOTICE NOT RECD BACK for the Opponent(s) No. 10
NOTICE SERVED for the Opponent(s) No. 1 , 3 - 4 , 6 - 8
NOTICE UNSERVED for the Opponent(s) No. 9 , 11 - 12
MR AMIT M PANCHAL, ADVOCATE for the Opponent(s) No. 1
MR ASPI M KAPADIA, ADVOCATE for the Opponent(s) No. 8 , 10
MR BIREN A VAISHNAV, ADVOCATE for the Opponent(s) No. 5
MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
MR NEERAJ SONI, ADVOCATE for the Opponent(s) No. 11
MR. PARTH H BHATT, ADVOCATE for the Opponent(s) No. 2
MS ANUJA S NANAVATI, ADVOCATE for the Opponent(s) No. 7
MS MINOO A SHAH, ADVOCATE for the Opponent(s) No. 12
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
JAYANT PATEL
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
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C/MCA/417/2014 ORDER
Date : 30/10/2015
COMMON ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JAYANT PATEL) The report has been submitted by Gujarat Pollution Control Board. However, the number of vehicles inspected of the respective category is not the same. In order to have better idea and to get concrete view, it is directed that further survey shall be carried out with the help of the RTO authority and the police so that the highest number of vehicles examined in each of the respective category remains common and constant.
Let the exercise be undertaken and further report be submitted. In the fresh report, the details already incorporated in the present report shall also be included and a composite report shall be submitted.
S.O to 22nd January, 2016.
(JAYANT PATEL, ACJ.) (J.B.PARDIWALA, J.) pirzada Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Nov 04 01:16:33 IST 2015