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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 71(2)(v) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(v)the income-tax audit report, if any, under section 44AB of the Income-tax Act, 1961; and