Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Maharashtra - Subsection Section 58(2) in Poona University Act, 1974 (2)If the vacancy is for less than a year, the Vice- Chancellor may appoint a person duly qualified on the advice of a Local Selection Committee as provided in the first proviso to subsection (1).
