Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 347C(7)] [Section 347C] [Entire Act]

NCT Delhi - Subsection

Section 347C(7)(a) in The Delhi Municipal Corporation Act, 1957

(a)summoning and enforcing the attendance of persons and examining them on oath;