Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Bihar - Subsection Section 29(2)(i) in Bihar Minor Mineral Concession Rules, 1972 (i)[ Disposal of minerals in stock at site after expiry of the permit.] [Added by S.O. 1133 dated 19.8.1978.]