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[Cites 0, Cited by 0] [Section 93(11)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(11)(k) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(k)Where an applicant purchases the property, the purchase money and the amount due on the decree shall be set-off against one another, and the Sale Officer shall enter up satisfaction of the decree in whole or in part accordingly.