Karnataka High Court
Shrimathi vs Renuka on 25 March, 2009
Equivalent citations: AIR 2010 (NOC) 194 (KAR.), 2010 CRI. L. J. 372, 2011 ACD 601 (KAR), 2009 (6) AIR KANT HCR 394, (2010) 1 CIVILCOURTC 344, (2010) 2 CURCC 465, (2010) 2 NIJ 21, 2011 ALLMR(CRI) 3, (2010) 1 KANT LJ 197
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