Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 1 May, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) ..... Petitioner
Through: Mr. Vineet Bhatia, Mr. Amanaya
Jagannath Mishra & Mr. Bipin Punia,
Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Himanshu Pathak, SPC with Mr.
Samman Kumar, Advocate for R-
1/UOI.
Ms. Samridhi Vats, Advocate for Mr.
Rajeev Aggarwal, ASC (through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 01.05.2024
1. Request for adjournment is made on behalf of the respondents on the ground that counsel is unwell.
2. At request, list on 19.07.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J MAY 1, 2024/sk This is a digitally signed order.
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