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Delhi High Court - Orders

Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 1 May, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~18
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 15432/2022 & CM APPL. 47958/2022
                                                RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
                                                PERIPHERALS LTD.)                        ..... Petitioner
                                                             Through: Mr. Vineet Bhatia, Mr. Amanaya
                                                                      Jagannath Mishra & Mr. Bipin Punia,
                                                                      Advocates
                                                                                      versus

                                                UNION OF INDIA AND ORS.                                                          ..... Respondents
                                                                                      Through:                Mr. Himanshu Pathak, SPC with Mr.
                                                                                                              Samman Kumar, Advocate for R-
                                                                                                              1/UOI.
                                                                                                              Ms. Samridhi Vats, Advocate for Mr.
                                                                                                              Rajeev Aggarwal, ASC (through VC)

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                                      ORDER

% 01.05.2024

1. Request for adjournment is made on behalf of the respondents on the ground that counsel is unwell.

2. At request, list on 19.07.2024.

SANJEEV SACHDEVA, J RAVINDER DUDEJA, J MAY 1, 2024/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 00:42:59