Andhra Pradesh High Court - Amravati
CMA/875/2025 on 30 January, 2026
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: C.M.A.No.875 of 2025 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ
2. & RSR, J R RNT,J & MRK,J 30.1.2026 Learned counsel for the appellant submits that a memo of proof service has been filed today in the Registry, and prays for adjournment.
2. Post next week.
______ RNT,J ______ MRK,J RPD 2 SL. OFFICE No. DATE ORDER NOTE 3 SL. OFFICE No. DATE ORDER NOTE