Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in Uttar Pradesh Private Universities Act, 2019 8. Incorporation of the existing Universities. - On the commencement of this Act the existing Universities enumerated in Schedule 1 shall stand incorporated under this Act.
