Section 8(1)(b) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(b)a permit or licence for a short period not exceeding ten days may be granted as soon as such application is made :

Legal Document View