Punjab-Haryana High Court
Richhpal Kaur vs State Of Haryana And Others on 11 January, 2013
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl. Misc. No. M-891 of 2013 (O&M)
Date of decision : 11.01.2013
Richhpal Kaur
...Petitioner
Versus
State of Haryana and others
..Respondents
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present: Mr. Rakesh Kumar Sharma, Advocate
for the petitioner.
****
Mehinder Singh Sullar, J. (Oral)
At the very outset, learned counsel for the petitioner intends to withdraw the present petition, at this stage.
Dismissed as withdrawn, as prayed for.
January 11, 2013 (Mehinder Singh Sullar) naresh.k Judge