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Punjab-Haryana High Court

Richhpal Kaur vs State Of Haryana And Others on 11 January, 2013

Author: Mehinder Singh Sullar

Bench: Mehinder Singh Sullar

   IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                    Crl. Misc. No. M-891 of 2013 (O&M)
                                    Date of decision : 11.01.2013

Richhpal Kaur
                                                                    ...Petitioner
                                       Versus

State of Haryana and others
                                                                  ..Respondents


CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR


Present:      Mr. Rakesh Kumar Sharma, Advocate
              for the petitioner.

                             ****

Mehinder Singh Sullar, J. (Oral)

At the very outset, learned counsel for the petitioner intends to withdraw the present petition, at this stage.

Dismissed as withdrawn, as prayed for.



January 11, 2013                                  (Mehinder Singh Sullar)
naresh.k                                                 Judge