Delhi High Court - Orders
Dr. Salma Khatoon vs Ministry Of Ayush And Ors on 6 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~14 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9554/2018 & CM APPL. 37179/2018 and
CM APPL. 8451/2023
DR. SALMA KHATOON ..... Petitioner
Through: Mr. Yogesh Kumar Mahur, Mr.
Harkesh Parashar and Ms. Neha
Bairagee, Advs.
versus
MINISTRY OF AYUSH AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, Mr. Varun R.
and Ms. Vidhi Jain, Advs. for UOI.
Mr. Kumar Onkareshwar, Adv. for
R-3
AND
+ W.P.(C) 9584/2018, CM APPLs. 37348/2018 & 33298/2021
DR. SHABANA PRAVEEN ..... Petitioner
Through: Mr. Yogesh Kumar Mahur, Mr.
Harkesh Parashar and Ms. Neha
Bairagee, Advs.
versus
MINISTRY OF AYUSH AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, Mr. Varun R.
and Ms. Vidhi Jain, Advs. for UOI.
Mr. Kumar Onkareshwar, Adv. for
R-3
Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Adv.
AND
+ W.P.(C) 9116/2020 & CM APPL. 39816/2022 and
CM APPL. 39817/2022
DR NEERA VYAS ..... Petitioner
Through: Mr. Sudarshan Rajan and Mr. Hitain
Bajaj, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:09:40
versus
MINISTRY OF AYUSH AND OTHERS ..... Respondents
Through: Mr. Kirtiman Singh, Mr. Varun R.
and Ms. Vidhi Jain, Advs. for UOI.
Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 06.10.2023 It is already 16:30 Hrs.
Re-notify on December 15, 2023. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 6, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:09:40