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Delhi High Court - Orders

Dr. Salma Khatoon vs Ministry Of Ayush And Ors on 6 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~14 to 16
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 9554/2018 & CM APPL. 37179/2018 and
                                          CM APPL. 8451/2023

                                                DR. SALMA KHATOON                                                          ..... Petitioner
                                                             Through:                                          Mr. Yogesh Kumar Mahur, Mr.
                                                                                                               Harkesh Parashar and Ms. Neha
                                                                                                               Bairagee, Advs.
                                                         versus
                                                MINISTRY OF AYUSH AND ORS.           ..... Respondents
                                                                Through: Mr. Kirtiman Singh, Mr. Varun R.
                                                                         and Ms. Vidhi Jain, Advs. for UOI.
                                                                         Mr. Kumar Onkareshwar, Adv. for
                                                                         R-3
                                    AND
                                    +   W.P.(C) 9584/2018, CM APPLs. 37348/2018 & 33298/2021
                                        DR. SHABANA PRAVEEN                          ..... Petitioner
                                                         Through: Mr. Yogesh Kumar Mahur, Mr.
                                                                   Harkesh Parashar and Ms. Neha
                                                                   Bairagee, Advs.

                                                         versus
                                                MINISTRY OF AYUSH AND ORS.                 ..... Respondents
                                                                Through: Mr. Kirtiman Singh, Mr. Varun R.
                                                                         and Ms. Vidhi Jain, Advs. for UOI.
                                                                         Mr. Kumar Onkareshwar, Adv. for
                                                                         R-3
                                                                         Mr. Bhagvan Swarup Shukla, CGSC
                                                                         with Mr. Sarvan Kumar, Adv.

                                    AND
                                    +   W.P.(C) 9116/2020 & CM APPL. 39816/2022 and
                                        CM APPL. 39817/2022

                                                DR NEERA VYAS                                                                   ..... Petitioner
                                                             Through:                                          Mr. Sudarshan Rajan and Mr. Hitain
                                                                                                               Bajaj, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 00:09:40
                                                                          versus

                                                MINISTRY OF AYUSH AND OTHERS             ..... Respondents
                                                              Through: Mr. Kirtiman Singh, Mr. Varun R.
                                                                       and Ms. Vidhi Jain, Advs. for UOI.
                                                                       Mr. Rakesh Kumar, CGSC with Mr.
                                                                       Sunil, Adv.


                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 06.10.2023 It is already 16:30 Hrs.

Re-notify on December 15, 2023. A copy of this order be kept in all the petitions.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 6, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:09:40