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State of Uttarakhand - Section

Section 87 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

87. Police Help.

- Any officer, authorized by the Board, Secretary of a Committee or any officer so authorized by the Committee, for the purpose of enforcing the provisions of this Act and rules and the bye-laws made thereunder and for carrying out any lawful acts, which have been entrusted to him and when necessary, can seek necessary help from a local police officer not below the rank of Sub-Inspector.