Section 3(2)(c) in The Foreigners Order, 1948

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Union of India - Subsection

Section 3(2)(c) in The Foreigners Order, 1948

(c)he is suffering from a loathsome or infectious disease in consequence of which, in the opinion of the medical officer of the port or the place of entry, as the case may be, the entry of the foreigner is likely to prejudice public health;

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Union of India - Subsection

Section 3(2)(c) in The Foreigners Order, 1948