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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(j) in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

(j)"residential plot" means a piece of land of minimum 45 square meters in municipal Corporations and 60 square meters in other areas, upon which construction of a house shall be permissible.