Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Uttarakhand - Subsection Section 21(1) in Dev Sanskriti Vishwavidyalaya Act, 2002 (1)The Academic Council shall consist of, -(a)the Vice-Chancellor Chairman;(b)the Registrar Secretary;(c)such other members as may be prescribed in the statutes.
