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[Cites 0, Cited by 0] [Section 28AB(2)] [Section 28AB] [Entire Act]

Union of India - Subsection

Section 28AB(2)(ii) in Income Tax Rules, 1962

(ii)the trust, scientific research association, news agency, association or institution, fund or trust or university or other educational institution or any hospital or other medical institution or trade union referred to in sub-rule (1) is for the time being approved for the purpose of exemption from income-tax; [***] [Omitted 'and' by Notification No. G.S.R. 1068(E), dated 25.10.2018 (w.e.f. 26.3.1962).]