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State of Uttarakhand - Section

Section 128 in Uttarakhand Co-Operative Societies Act, 2003

128. Power to make rules.

(1)The State Government may make rules to carry out the purposes of this Act.
(2)In particular and without prejudice to the generality of the power under sub-section (1), the rules to be made under this section may provide for all or any of the following matters-