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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in Agriculture University, Jobner Act, 2013

(1)Subject to the provisions of this Act, education in the University shall include Bachelor's, Master's and Doctoral degree programmes and short term diploma courses in the disciplines of agriculture including basic and applied science, Agriculture Engineering and Technology, Home Science, Dairy and Food Science and Food Technology and other allied sciences as may be prescribed.