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[Cites 0, Cited by 0] [Section 81(2a)] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(2a)(c) in West Bengal Value Added Tax Act, 2003

(c)the consignor of the goods, does not exist at the address declared in the way bill in the prescribed form or such document as mentioned in clause (a) of sub-section (1) , or