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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2) in The Calcutta University Act, 1979.

(2)Notwithstanding anything contained in sub-section (I), the Council for Undergraduate Studies in Medicine,1 Dental Science, Homoeopathy : [Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved shall have the following additional powers:-
(i)to have general responsibility for academic affairs of Medical Colleges affiliated to the University relating to entrance requirements, curricula, instructions, examinations, discipline, student activities, athletics, college libraries and similar other matters;
(ii)to frame rules and make regulations relating to courses of undergraduate studies in Medicine and the division of subjects in regard thereto;
(iii)to advise affiliated colleges regarding provisions to be made for and the administration and supervision of the academic affairs mentioned in sub-clause (i), to provide for inspection of the colleges and to call for from such colleges reports or other information in connection therewith.