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[Cites 0, Cited by 0] [Section 63] [Entire Act]

British India - Subsection

Section 63(2) in The North- Western Provinces And Oudh Act, 1890

(2)For the disposal of cases other than those referred to in sub- section (1) the said Board may, subject to the orders of 5 the State Government], sit in any place in the North- Western Provinces or Oudh that the Board thinks fit.