Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 82 in The Central Excise Act, 1944 82. Subs. by Act 54 of 1963, S. 5 for Central Board of Revenue (w.e.f. 1-1-1964), here and throughout the Act.
