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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(b) in The Punjab Development of Damaged Areas Act, 1951

(b)the market value, at the time of publication of the scheme under section 4(1), of
(i)the land,
(ii)all material standing on them, and
(iii)any sources of income derived from the land;