Madhya Pradesh High Court
Vishram Singh vs The State Of Madhya Pradesh on 15 July, 2020
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-12745-2020 The High Court Of Madhya Pradesh MCRC-12745-2020 (VISHRAM SINGH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 15-07-2020 Heard through Video Conferencing. Parties through their counsel. As per the request of State, time is granted to call the case diary alongwith the previous criminal record of the applicant.
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(B. K. SHRIVASTAVA)
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Date: 2020.07.15
16:20:21 IST