Section 34(4)(b) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4)(b) in Code on Social Security, 2020

(b)at the time of the accident, the vehicle -

(i)is being operated by or on behalf of his employer or some other person by whom it is provided in pursuance of arrangements made with his employer; and

(ii)is not being operated in the ordinary course of public transport service.

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Union of India - Subsection

Section 34(4)(b) in Code on Social Security, 2020