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[Cites 0, Cited by 0] [Section 57A(2)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(2)(b) in Rajasthan Factories Rules, 1951

(b)A table showing the same working load of every kind and size of chain. rope or lifting tackle in use, and in the case of multiple sling, the safe working loads at different angles of the legs, shall be posted in the store room or place where or in which the chains, ropes of lifting tackles are kept, and prominent positions on the premises and no rope, chain or lifting tackle not shown in the table shall be used.