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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iii) in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

(iii)"Cellular Mobile Telephone Services" means services derived from a Public Land Mobile Network (PLMN) & as specified in the license. This includes both Cellular Mobile Telephone Service provided through GSM and CDMA Technology.