Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 19 in Bengal Agricultural and Sanitary Improvement Act, 1920

19. Collector to determine amount recoverable and prepare detailed statement. - The Collector shall then determine the amount recoverable from each landlord or tenant and enter such amount in a detailed statement.