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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(i) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(i)the manufacturing process shall be carried on only in that part of the industrial premises specified for the purpose in the licence;