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[Cites 0, Cited by 0] [Section 23(23)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(23)(c) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(c)Standards to be maintained with regard to quality and reliability of supply, in accordance with the Standards of Performance Regulations;