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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

(b)the manner in which monies in any provident fund or other fund referred to in section 14 shall be dealt with;