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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Uttar Pradesh - Subsection

Section 417(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)[ make any vault or grave or internment within any wall of any place of worship or underneath any passage, porch, portico, plinth or verandah of any such place;] [Substituted by U.P. Act 21 of 1964.]