Himachal Pradesh High Court
Director Horticulture Nav Vahar vs . Gelak Zengmo on 23 March, 2022
Bench: Sabina, Satyen Vaidya
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Director Horticulture Nav Vahar Vs. Gelak Zengmo CWP. No. 1389 of 2022 23.03.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the petitioner.
CWP No. 1389/2022 & CMP No. 2345/2022 Let notice be issued to the respondent for 13.07.2022, on taking steps within one week.
In the meantime, operation of the impugned order dated 31.08.2021 (Annexure P1), shall remain stayed.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd March, 2022 (sushma) ::: Downloaded on - 23/03/2022 20:13:31 :::CIS