Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(d) in The Coal Mines Provident Fund Scheme (d)[ On the 1st of December, 1963 in respect of all coal mines situated in the State of Nagaland.] [Sub-clause (d) added vide GSR 690 dated 25.4.1964]
