Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 101 in Aircraft Rules, 1937 101. Minimum age for holding a licence. - The minimum age of a person who is otherwise qualified and to whom a licence may be granted shall be as specified in Schedule III.
