Section 39 in Punjab Regional and Town Planning and Development (General) Rules, 1995
39. Mode of Communication of order under sub-section (6) of section 81.
- Where permission is granted with conditions or is refused the grounds for imposing such conditions or such refusal shall be recorded in writing in an order made in Form XVI, VII or Form VIII respectively and shall either be handed over to the applicant if he is present and his acknowledgement shall be obtained or be communicated to him by a registered letter posted at his address given in the application for permission, in case he is not present. (Sections 81(6) and 180(2)(zh).)
