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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Karnataka - Subsection

Section 117(1)(f) in Karnataka Panchayat Raj Act, 1993

(f)[ x x x] [Omitted by Act 29 of 1997 w.e.f. 20.10.1997.]