Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/ vs The Union Of India And 5 Ors on 18 December, 2020

Author: Achintya Malla Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                 Page No.# 1/10

GAHC010143872020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4247/2020

         DR. DIBYAJYOTI LIKHARU AND ANR
         S/O LATE DHARMESWAR LIKHARU,
         RESIDENT OF VILLAGE NA PAMUA, PO PATHALI PATHAR, DIST
         LAKHIMPUR, ASSAM 784163

         2: DR. RAMESH KRISHNA BORUAH
          S/O LATE KHIROD BORUAH
          RESIDENT OF VILLAGE MADHABPUR
          PO MADHABPUR
          DIST LAKHIMPUR
         ASSAM 78703

         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REPRESENTED BY THE SECRETARY, DEPARTMENT OF HIGHER
         EDUCATION, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, SHASTRI
         BHAWAN, NEW DELHI 110001

         2:THE JOINT SECRETARY
          DEPARTMENT OF HIGHER EDUCATION
          MINISTRY OF HUMAN RESOURCE DEVELOPMENT
          SHASTRI BHAWAN
          NEW DELHI 110001.

         3:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
          HIGHER EDUCATION DEPARTMENT
          DISPUR GUWAHATI 6

         4:THE JOINT SECRETARY
         TO THE GOVERNMENT OF ASSAM
          HIGHER EDUCATION DEPARTMENT
                                                                 Page No.# 2/10

             DISPUR GUWAHATI 6

            5:THE DIRECTOR OF HIGHER EDUCATION ASSAM
             KAHILIPARA
             GUWAHATI 19 KAMRUP M ASSAM

            6:THE UNIVERSITY GRANTS COMMISSION
             REPRESENTED BY ITS CHAIRMAN HAVING REGISTERED OFFICE AT
            BAHADUR SHAH ZAFAR MARG
             NEW DELHI 11000

Advocate for the Petitioner   : MR. R SARMA

Advocate for the Respondent : ASSTT.S.G.I.




             Linked Case : I.A.(Civil)/2122/2020

            DHANJIT BARMAN AND 4 ORS.
            S/O. SRI GHANAKANTA BARMAN
            R/O. VILL. AND P.O. BHAGABATIPARA
            P.S. PALASBARI
            DIST- KAMRUP RURAL
            ASSAM
            PIN-781132

            2: DR. BAMDEB DEY
            S/O SRI BABUL CHANDRA DEY
             R/O PRAGJYOTISH NAGAR
             BYELANE NO.6
             P.O. MALIGAON
             P.S. GOTANAGAR
             DIST- KAMRUP METRO
            ASSAM
             PIN-781011

            3: DR. HILLOL KANTI BHATTACHARJEE
            S/O LT. HIMANGSHU BHATTACHARJEE
            C/O S.J. BHATACHARJEE
            H/NO.4
            BARSAPARA
            ADJACENT TO 5TH BYLANE
            P.O. BINOVA NAGAR
            DIST- KAMRUP METRO
                                               Page No.# 3/10

ASSAM
PIN-781018

4: DR. DIBYAJYOTI BHATTACHARYYA
S/O SRI PRAFULLA CHANDRA BHATTACHARYYA
R/O ISCHADAGHARIA
P.O. KANIHA
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380

5: DR. SYED HAMIDUL ISLAM
S/O ABDUL LATIF
R/O KUMARPATA
P.O. PUTHIMARI
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380
VERSUS

THE STATE OF ASSAM AND 12 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY-19

2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
 KAHILIPARA
 GHY-19
 3:THE UNION OF INDIA
REP. BY THE SECRETARY
 DEPT. OF HIGHER EDUCATION
 MINISTRY OF HUMAN RESOURCE DEVELOPMENT
 SASTHRI BHAWAN
 NEW DELHI-01
 4:THE UNIVERSITY GRANTS COMMISSION
NEW DELHI-02
 REP. BY ITS SECRETARY
 5:THE PRINCIPAL/SECRETARY
ADP COLLEGE
 P.O. HAIBORGAON
 DIST- NAGAON
ASSAM
 PIN-782002
                                                 Page No.# 4/10

 6:THE PRINCIPAL / SECRETARY
NOWGONG GIRLS COLLEGE
 NAGAON
 DIST. NAGAON
ASSAM
 PIN-782002
 7:THE PRINCIPAL/ SECRETARY
RANGAPARA COLLEGE
 P.O. RANGAPARA
 DIST. SONITPUR
ASSAM
 PIN-784505
 8:THE PRINCIPAL/SECRETARY
BAPUJI COLLEGE
 SARUKHETRI
 P.O. SARTHEBARI
 DIST. BARPETA
ASSAM
 PIN-781307
 9:THE PRINCIPAL/SECRETARY
SUREN DAS COLLEGE
 HAJO
 DIST. KAMRUP
ASSAM
 PIN-781102
 10:THE PRINCIPAL/SECRETARY
NORTH GUWAHATI COLLEGE
 DIST. KAMRUP
ASSAM
 PIN-781031
 11:THE PRINCIPAL
PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA(PDUAM)
TULUNGLA
 P.O. NORTH SALMARA
 DIST. BONGAIGAON
ASSAM
 PIN-783383
 12:THE PRINCIPAL
PATHARKANDI COLLEGE
 P.O. PATHARKANDI
 DIST. KARIMGANJ
ASSAM
 PIN-799724
 13:THE PRINCIPAL
PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA(PDUAM)
 P.O. AMJONGA
 DIST. GOALPARA
ASSAM
                                                           Page No.# 5/10

PIN-783124
------------
Advocate for : DR. B AHMED
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 12 ORS.



Linked Case : WP(C)/4021/2020

DHANJIT BARMAN AND 4 ORS.
S/O SRI GHANAKANTA BARMAN
R/O VILL. AND P.O. BHAGABATIPARA
P.S. PALASBARI
DIST- KAMRUP RURAL
ASSAM
PIN-781132

2: DR. BAMDEB DEY
S/O SRI BABUL CHANDRA DEY
 R/O PRAGJYOTISH NAGAR
 BYELANE NO.6
 P.O. MALIGAON
 P.S. GOTANAGAR
 DIST- KAMRUP METRO
ASSAM
 PIN-781011

3: DR. HILLOL KANTI BHATTACHARJEE
S/O LT. HIMANGSHU BHATTACHARJEE
C/O S.J. BHATACHARJEE
H/NO.4
BARSAPARA
ADJACENT TO 5TH BYLANE
P.O. BINOVA NAGAR
DIST- KAMRUP METRO
ASSAM
PIN-781018

4: DR. DIBYAJYOTI BHATTACHARYYA
S/O SRI PRAFULLA CHANDRA BHATTACHARYYA
R/O ISCHADAGHARIA
P.O. KANIHA
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380
                                               Page No.# 6/10

5: DR. SYED HAMIDUL ISLAM
S/O ABDUL LATIF
R/O KUMARPATA
P.O. PUTHIMARI
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380
VERSUS

THE STATE OF ASSAM AND 12 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY-19

2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
 KAHILIPARA
 GHY-19
 3:THE UNION OF INDIA
REP. BY THE SECRETARY
 DEPT. OF HIGHER EDUCATION
 MINISTRY OF HUMAN RESOURCE DEVELOPMENT
 SASTHRI BHAWAN
 NEW DELHI-01
 4:THE UNIVERSITY GRANTS COMMISSION
NEW DELHI-02
 REP. BY ITS SECRETARY
 5:THE PRINCIPAL/SECRETARY
ADP COLLEGE
 P.O. HAIBORGAON
 DIST- NAGAON
ASSAM
 PIN-782002
 6:THE PRINCIPAL / SECRETARY
NOWGONG GIRLS' COLLEGE
 NAGAON
 DIST- NAGAON
ASSAM
 PIN-782002
 7:THE PRINCIPAL / SECRETARY
RANGAPARA COLLEGE
 P.O. RANGAPARA
 DIST- SONITPUR
ASSAM
 PIN-784505
                                                                Page No.# 7/10

 8:THE PRINCIPAL / SECRETARY
BAPUJI COLLEGE
 SARUKHETRI
 P.O. SARTHEBARI
 DIST- BARPETA
ASSAM
 PIN-781307
 9:THE PRINCIPAL / SECRETARY
SUREN DAS COLLEGE
 HAJO
 DIST- KAMRUP
ASSAM
 PIN-781102
 10:THE PRINCIPAL / SECRETARY
NORTH GUWAHATI COLLEGE
 DIST- KAMRUP
ASSAM
 PIN-781031
 11:THE PRINCIPAL / SECRETARY
PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA (PDUAM)
TULUNGLA
 P.O. NORTH SALMARA
 DIST- BONGAIGAON
ASSAM
 PIN-783383
 12:THE PRINCIPAL / SECRETARY
PATHARKANDI COLLEGE
 P.O. PATHARKANDI
 DIST- KARIMGANJ
ASSAM
 PIN-788724
 13:THE PRINCIPAL / SECRETARY
PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA (PDUAM)
 P.O. AMJONGA
 DIST- GOALPARA
ASSAM
 PIN-783124
 ------------
Advocate for : DR. B AHMED
Advocate for : ASSTT.S.G.I. appearing for THE STATE OF ASSAM AND 12 ORS.



Linked Case : I.A.(Civil)/2135/2020

DHANJIT BARMAN AND 4 ORS.
S/O. SRI GHANAKANTA BARMAN
R/O. VILL. AND P.O. BHAGABATIPARA
                                               Page No.# 8/10

P.S. PALASBARI
DIST. KAMRUP (R)
ASSAM
PIN-781132

2: DR. BAMDEB DEY
S/O SRI BABUL CHANDRA DEY
 R/O PRAGJYOTISH NAGAR
 BYELANE NO.6
 P.O. MALIGAON
 P.S. GOTANAGAR
 DIST- KAMRUP METRO
ASSAM
 PIN-781011

3: DR. HILLOL KANTI BHATTACHARJEE
S/O LT. HIMANGSHU BHATTACHARJEE
C/O S.J. BHATACHARJEE
H/NO.4
BARSAPARA
ADJACENT TO 5TH BYLANE
P.O. BINOVA NAGAR
DIST- KAMRUP METRO
ASSAM
PIN-781018

4: DR. DIBYAJYOTI BHATTACHARYYA
S/O SRI PRAFULLA CHANDRA BHATTACHARYYA
R/O ISCHADAGHARIA
P.O. KANIHA
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380

5: DR. SYED HAMIDUL ISLAM
S/O ABDUL LATIF
R/O KUMARPATA
P.O. PUTHIMARI
P.S. RANGIA
DIST- KAMRUP
ASSAM
PIN-781380
VERSUS

THE STATE OF ASSAM AND 12 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION
                                           Page No.# 9/10

ASSAM
KAHILIPARA
GHY-19

2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
 KAHILIPARA
 GHY-19
 3:THE UNION OF INDIA
REP. BY THE SECRETARY
 DEPT. OF HIGHER EDUCATION
 MINISTRY OF HUMAN RESOURCE DEVELOPMENT
 SASTHRI BHAWAN
 NEW DELHI-01
 4:THE UNIVERSITY GRANTS COMMISSION
NEW DELHI-02
 REP. BY ITS SECRETARY
 5:THE PRINCIPAL/SECRETARY
ADP COLLEGE
 P.O. HAIBORGAON
 DIST- NAGAON
ASSAM
 PIN-782002
 6:THE PRINCIPAL / SECRETARY
NOWGONG GIRLS COLLEGE
 NAGAON
 DIST. NAGAON
ASSAM
 PIN-782002
 7:THE PRINCIPAL/ SECRETARY
RANGAPARA COLLEGE
 P.O. RANGAPARA
 DIST. SONITPUR
ASSAM
 PIN-784505
 8:THE PRINCIPAL/SECRETARY
BAPUJI COLLEGE
 SARUKHETRI
 P.O. SARTHEBARI
 DIST. BARPETA
ASSAM
 PIN-781307
 9:THE PRINCIPAL/SECRETARY
SUREN DAS COLLEGE
 HAJO
 DIST. KAMRUP
ASSAM
 PIN-781102
                                                                                  Page No.# 10/10

              10:THE PRINCIPAL/SECRETARY
             NORTH GUWAHATI COLLEGE
              DIST. KAMRUP
             ASSAM
              PIN-781031
              11:THE PRINCIPAL
             PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA(PDUAM)
             TULUNGLA
              P.O. NORTH SALMARA
              DIST. BONGAIGAON
             ASSAM
              PIN-783383
              12:THE PRINCIPAL
             PATHARKANDI COLLEGE
              P.O. PATHARKANDI
              DIST. KARIMGANJ
             ASSAM
              PIN-799724
              13:THE PRINCIPAL
             PANDIT DEENDAYAL UPADHYAYA ADARSHA MAHAVIDYALAYA(PDUAM)
              P.O. AMJONGA
              DIST. GOALPARA
             ASSAM
              PIN-783124
              ------------
             Advocate for : DR. B AHMED
             Advocate for : SC
              HIGHER EDU appearing for THE STATE OF ASSAM AND 12 ORS.



                                  BEFORE
             HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                             ORDER

18.12.2020 On the prayer of the parties to be listed again after two weeks.

JUDGE Comparing Assistant