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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Manipur - Subsection

Section 77(3) in The Manipur Panchayati Raj Act, 1994

(3)Every person knowing where any money, accounts, records or other property apertaining to a Gram Panchayat or a Zilla Parishad are concealed shall be bound to give information of the same to the Chief Executive Officer.