Supreme Court - Daily Orders
Ashok Kumar vs The Punjab State Civil Supplies ... on 16 August, 2019
Bench: N.V. Ramana, Ajay Rastogi
ITEM NO.6 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).19041/2019
(Arising out of impugned final judgment and order dated 26-04-2019
in FAO No.1134/2017 passed by the High Court of Punjab & Haryana at
Chandigarh)
ASHOK KUMAR PETITIONER(S)
VERSUS
THE PUNJAB STATE CIVIL SUPPLIES
CORPORATION LTD. & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.119501/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr.Manoj C. Mishra, AOR
Mr.Himanshu Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Nisha Tripathi) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.08.17 12:50:40 IST Reason: