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Supreme Court - Daily Orders

Ashok Kumar vs The Punjab State Civil Supplies ... on 16 August, 2019

Bench: N.V. Ramana, Ajay Rastogi

     ITEM NO.6                         COURT NO.3                 SECTION IV-B
                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s).19041/2019
     (Arising out of impugned final judgment and order dated 26-04-2019
     in FAO No.1134/2017 passed by the High Court of Punjab & Haryana at
     Chandigarh)

     ASHOK KUMAR                                                  PETITIONER(S)

                                                VERSUS

     THE PUNJAB STATE CIVIL SUPPLIES
     CORPORATION LTD. & ORS.                                      RESPONDENT(S)

     (FOR ADMISSION and I.R. and IA No.119501/2019-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 16-08-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE AJAY RASTOGI

     For Petitioner(s)
                                   Mr.Manoj C. Mishra, AOR
                                   Mr.Himanshu Gupta, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

The special leave petition is dismissed.

Pending applications, if any, stand disposed of.

(Ashok Raj Singh) (Nisha Tripathi) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.08.17 12:50:40 IST Reason: