Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(7)(b) in The Andhra Pradesh Prohibition Act, 1995 (b)any other intoxicating substance which the Government may, by notification, declare to be liquor for the purposes of this Act;