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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(1)(b) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(b)that the staff, equipment, accommodation, training and other facilities for instruction and training provided in such University or paramedical institution or in any college or other institution affiliated to that University do not conform to the standards prescribed by the Council; the Council shall take action for the withdrawal of recognition.