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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(3) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(3)The members mentioned in clause (iii) of sub-section (1) of the Finance Committee shall hold office for a period of three years.