Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(5) in West Bengal Trade Unions Rules, 1998 (5)The provisions of rules 31 to 56 shall apply in relation to the conduct of an ajourned poll as they apply in relation to the poll before it is so adjourned.
