Delhi High Court - Orders
Bps Synapse Investments Private ... vs Unknown on 21 April, 2026
$~C-74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 4/2023
BPS SYNAPSE INVESTMENTS PRIVATE LIMITED (IN
VOL.LIQN.) .....Petitioner
Through:
versus
............... .....Respondents
Through: Ms. Isha Khanna, Standing Counsel,
Ms. Ruchika Malik, Mr. Shivam
Parashar, Advs. for OL.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 21.04.2026
1. Re-notify on 29th July 2026.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J APRIL 21, 2026/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 20:56:34