Allahabad High Court
Shobh Nath Jaiswal vs U.P. Higher Education Service ... on 13 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT -- A No. -- 18803 of 1999 Petitioner :- Shobh Nath J aiswal Respondent :- U.P. Higher Education Service Commission & Others Petitioner Counsel :- R.K. Singh Respondent Counsel :- 05071999d Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. The list has been revised.
No one appears for the petitioner. Learned Standing Counsel appears for the State respondents. The writ petition is dismissed for want of prosecution. Order Date :- 13.7.2010 A. Verma