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Allahabad High Court

Shobh Nath Jaiswal vs U.P. Higher Education Service ... on 13 July, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 29

Case :- WRIT -- A No. -- 18803 of 1999

Petitioner :- Shobh Nath J aiswal

Respondent :- U.P. Higher Education Service Commission &
Others

Petitioner Counsel :- R.K. Singh

Respondent Counsel :- 05071999d

Hon'ble Sunil Ambwani J.

Hon'ble Kashi Nath PandeV.J. The list has been revised.

No one appears for the petitioner. Learned Standing Counsel appears for the State respondents. The writ petition is dismissed for want of prosecution. Order Date :- 13.7.2010 A. Verma